Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 387(2)] [Section 387] [Entire Act] State of Gujarat - Subsection Section 387(2)(g) in The Gujarat Provincial Municipal Corporations Act, 1949 (g)any premises which are suspected to have been used for any trade or keeping any article in contravention of section 376;