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[Cites 0, Cited by 0] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(b) in The Semiconductor Integrated Circuits Layout-Design Rules, 2001

(b)of an applicant for registration or of any of the joint applicants for registration in relation to any layout-design for which an application for registration is pending, shall effect the jurisdiction of the appropriate office of the Registry.