Jharkhand High Court
Mr. Vijay Shankar Prasad vs 5/23.02.2021 The Present Writ Petition ... on 23 February, 2021
Author: Rajesh Shankar
Bench: Rajesh Shankar
IN THE HIGH COURT OF JHARKHAND AT RANCHI
W.P.(C) No. 6468 of 2019
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CORAM: HON'BLE MR. JUSTICE RAJESH SHANKAR
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For the Petitioners : Mr. Vijay Shankar Prasad, Advocate
For the Respondents :
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05/23.02.2021 The present writ petition is taken up today through Video
conferencing.
Mr. Vijay Shankar Prasad, the learned counsel for the petitioners, undertakes to remove the remaining defects as pointed out by the office including the deficit court fee within two weeks.
Put up this case under appropriate heading after four weeks.
(Rajesh Shankar, J.) Manish