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Jharkhand High Court

Mr. Vijay Shankar Prasad vs 5/23.02.2021 The Present Writ Petition ... on 23 February, 2021

Author: Rajesh Shankar

Bench: Rajesh Shankar

             IN THE HIGH COURT OF JHARKHAND AT RANCHI
                        W.P.(C) No. 6468 of 2019
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CORAM: HON'BLE MR. JUSTICE RAJESH SHANKAR

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         For the Petitioners    : Mr. Vijay Shankar Prasad, Advocate
         For the Respondents    :
                               -----

05/23.02.2021        The present writ petition is taken up today through Video
         conferencing.

Mr. Vijay Shankar Prasad, the learned counsel for the petitioners, undertakes to remove the remaining defects as pointed out by the office including the deficit court fee within two weeks.

Put up this case under appropriate heading after four weeks.

(Rajesh Shankar, J.) Manish