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Calcutta High Court (Appellete Side)

Sandip Sail Iisco Steel Plant vs Ct. 21 Santi Kumar Mondal on 13 December, 2018

Author: Biswajit Basu

Bench: Biswajit Basu

                                  1


 ML 565
    Dt.                      W.P. No. 21030 (W) of 2007
 03.12.18
  sandip                 SAIL IISCO Steel Plant
                                    Versus
 Ct. 21                     Santi Kumar Mondal
13.12.18

None appears on behalf of the parties. No accommodation is prayed for.

W.P. No. 21030 (W) of 2007 is dismissed for default.

(Biswajit Basu, J.) 2 3