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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(j) in The Rules for the Working and Management of the Central Aftercare Homes and District After-care Shelter, 1985

(j)shall grant casual leave to all category of staff and all other types of leave to Class IV staff of the Home. The Inspector-General of Prisons, shall grant casual leave to the Superintendent and other Class III staff of the Home;