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[Cites 0, Cited by 0] [Section 2(2)] [Section 2] [Entire Act]

State of Karnataka - Subsection

Section 2(2)(d) in Karnataka Land Grant Rules, 1969

(d)[ aboriculture.] [Clause (d) inserted by GSR 90, dated 19-7-1985, w.e.f. 16-1-1986]