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State of Uttar Pradesh - Section

Section 99 in The U.P. Gram Sabha, Gram Panchayat and Bhumi Prabandhak Samiti Manual

99. Chairman to render assistance to Collector in proper maintenance of land records.

- The Bhumi Prabandhak Samiti shall exercise such supervision or render such assistance, as may be required by the Collector, from time to time, in proper maintenance of land records or in implementation of the land reforms measure in the circle.