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[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

State of Madhya Pradesh - Subsection

Section 12(1)(b) in Madhya Pradesh Arbitration Centre (Domestic and International) Rules, 2019

(b)confirmation or denial of all or part of the Claim made by the Claimant in the Statement of claim;