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[Cites 0, Cited by 0] [Section 260(1)] [Section 260] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 260(1)(i) in The Code of Criminal Procedure, 1989 (1933 A. D.)

(i)house-trespass, under section 448 and offences under sections 451, 453, 454, 456 and 457 of the same Code ;