Delhi High Court - Orders
Energy Efficiency Services Ltd vs M/S Karvy Data Management Services Ltd on 13 February, 2023
Author: Yashwant Varma
Bench: Yashwant Varma
$~8
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ARB.P. 6/2023
ENERGY EFFICIENCY SERVICES LTD ..... Petitioner
Through: Mr. Samdarshi Sanjay and Mr.
Ashish Kr. Sharma, Advs.
versus
M/S KARVY DATA MANAGEMENT SERVICES LTD
..... Respondent
Through: None.
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
ORDER
% 13.02.2023 The affidavit of service would indicate that the respondent stands duly served via speed post as well as e-mail. However, none has appeared on its behalf when the matter was called. Consequently, and since service upon the respondent is complete, let it file a reply on the petition within a period of two weeks from today.
Let the matter be called again on 09.03.2023.
YASHWANT VARMA, J.
FEBRUARY 13, 2023 bh Signature Not Verified Digitally Signed By:NEHA Signing Date:14.02.2023 18:49:33