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Calcutta High Court

Messrs Madhav Mukund Finance Pvt Ltd vs Messrs Exterior Interior Limited on 16 August, 2024

Author: Sugato Majumdar

Bench: Sugato Majumdar

OD7

                     IN THE HIGH COURT AT CALCUTTA
                   ORDINARY ORIGINAL CIVIL JURISDICTION
                              ORIGINAL SIDE

                                  CS/88/2015

                  MESSRS MADHAV MUKUND FINANCE PVT LTD.
                                   VS
                     MESSRS EXTERIOR INTERIOR LIMITED



BEFORE:
The Hon'ble JUSTICE SUGATO MAJUMDAR

Date:16th August, 2024.

APPEARANCE:

Mr. Jayanta Sengupta,Adv.
Mr. Shayak Mitra,Adv.
Mr. Abhik Chitta Kundu,Adv.
...for the plaintiff.
The Court:- The suit was decreed in terms of the judgment dated 24 th July, 2024 allowing decree for eviction today.
The matter is fixed for enquiring into and consideration of mesne profits. Mr. Vivek Basu, a Member of Bar Library Club, High Court, Calcutta [9830014375(M)] is appointed as a Special Referee to calculate mesne profits. He shall be paid remuneration of Rs. 75,000/- by the plaintiff. Report shall be submitted before this Court on or before 3 rd October, 2024.
(SUGATO MAJUMDAR, J.) s.chandra