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State of Bihar - Section

Section 3 in The Bihar and Orissa General Clauses Act, 1917

3. Application of Act to other enactments.

- The provisions of Sections 4 and 6 to 32 shall apply to this Act, and shall apply, and shall be deemed always to have applied, to all Bihar and Orissa Acts made whether before or after the commencement of this Act.Definitions