Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Telangana - Subsection Section 12(vii) in Cyberabad (Metropolitan Area) Police Act, 2004 (vii)in section 55 of the principal Act, for the expression "the Code of Criminal Procedure, 1898", the expression "the Code of Criminal Procedure, 1973", shall be substituted;
