(1)Acts, orders or notifications of [the Central Government] [Substituted by A.O. 1937, for "the Executive Government of British India".] in any of its departments, [or of the Crown Representative] [Inserted by A.O. 1937.] or of any State Government or any department of any State Government, - by the records of the departments, certified by the heads of those departments, respectively, or by any document purporting to be printed by order of any such Government or, as the case may be, of the Crown Representative; or by any document purporting to be printed by order of any such Government [or, as the case may be, of the Crown Representative;] [Inserted by A.O. 1937.]