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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(5) in The Rajasthan Suits Valuation Act, 1958

(5)Nothing in this Act shall be construed to affect the jurisdiction of any court -
(a)with respect to any suit instituted before the commencement of this Act, or
(b)with respect to any appeal arising out of any such unit.