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State of Rajasthan - Section

Section 219 in Rajasthan Land Revenue (Land Records) Rules, 1957

219. Register of calamities amongst cattle and human beings F. No. O7.

- The Office Qanungo shall keep a register in Form O-7 to enter the reports of calamities made to him by the Patwaris. If an epidemic disease is reported, the name of the disease should be given in column No. 5. Available information regarding the areas effected by floods or hails etc. the amount of damage done, the number of death amongst men and cattle and so on, should be entered. The entry should be as brief as possible. The register will be placed before the Tehsildar for recording his remarks in col. No. 8. The original report must be transmitted without delay through the Tehsildar to the Collector. In cases of urgency a report may be sent direct to the nearest Medical Officer also for immediate necessary action.