Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 29 in The Punjab Advocates Welfare Fund Act, 2002 29. Power to make regulations. - The Trustee Committee with the approval of the Bar Council, may, make regulations for carrying out the purposes of this Act.
