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[Cites 0, Cited by 0] [Section 2(32)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(32)(b) in Code on Social Security, 2020

(b)whereon twenty or more employees are working, or were working on any day of the preceding twelve months, and in any part of which a manufacturing process is being carried on without the aid of power, or is ordinarily so carried on,