Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 56] [Entire Act] Union of India - Subsection Section 56(1) in Income Tax Rules, 1962 (1)A certificate of registration shall stand cancelled when the name of the holder of the certificate is removed from the register under these rules.
