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[Cites 0, Cited by 0] [Section 58(2)] [Section 58] [Entire Act]

State of Karnataka - Subsection

Section 58(2)(a) in The Karnataka State Rural Development and Panchayat Raj University Act, 2016

(a)giving of notice of meeting to the members of each authority, of the dates of meeting and of the business to be transacted at the meetings and also for keeping a record of the proceedings of meetings;