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[Cites 0, Cited by 0] [Section 210(5)] [Section 210] [Entire Act]

State of Tamilnadu - Subsection

Section 210(5)(b) in The Tamil Nadu Building and other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2006

(b)collapse or subsidence of soil, any wall, floor, gallery roof or any other part of any structure, platform, staging scaffolding or any means of access including form work;