Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 2] [Entire Act] State of Maharashtra - Subsection Section 2(8) in The Maharashtra Private Security Guards (Regulation of Employment and Welfare) Act, 1981 (8)"principal employer" means an employer who has engaged Security Guards through an agency or agent;
