Supreme Court - Daily Orders
Delhi Vidyut Board Employees Terminal ... vs Tata Power Delhi Distribution ... on 27 March, 2018
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ITEM NO.20 COURT NO.4 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).34541/2016
(Arising out of impugned final judgment and order dated 17-03-2016
in LPA No. 370/2015 passed by the High Court of Delhi at New Delhi)
DELHI VIDYUT BOARD EMPLOYEES
TERMINAL BENEFIT FUND 2002 Petitioner(s)
VERSUS
TATA POWER DELHI DISTRIBUTION LTD. & ORS.
(FORMERLY KNOWN AS NORTH DELHI POWER LIMITED) Respondent(s)
WITH
SLP(C) No. 37756/2016 (XIV)
SLP(C) No. 21845/2016 (XIV)
SLP(C) No. 20728/2016 (XIV)
SLP(C) No. 20571/2016 (XIV)
SLP(C) No. 20774/2016 (XIV)
SLP(C) No. 21840/2016 (XIV)
SLP(C) No. 20697/2016 (XIV)
SLP(C) No. 21841/2016 (XIV)
SLP(C) No. 20671/2016 (XIV)
SLP(C) No. 21851/2016 (XIV)
SLP(C) No. 20616/2016 (XIV)
SLP(C) No. 37751/2016 (XIV)
SLP(C) No. 37386/2016 (XIV)
(WITH APPLN.(S) FOR PERMISSION TO FILE ANNEXURES ON IA 3/2016
AND FOR PERMISSION TO FILE LENGTHY LIST OF DATES ON IA 4/2016)
SLP(C) No. 37370/2016 (XIV)
(WITH APPLN.(S) FOR PERMISSION TO FILE ANNEXURES ON IA 3/2016)
SLP(C) No. 37366/2016 (XIV)
(WITH APPLN.(s) FOR PERMISSION TO FILE ANNEXURES ON IA 3/2016 AND
FOR PERMISSION TO FILE LENGTHY LIST OF DATES ON IA 4/2016)
SLP(C) No. 37754/2016 (XIV)
SLP(C) No. 37745/2016 (XIV)
SLP(C) No. 37747/2016 (XIV)
SLP(C) No. 1158/2017 (XIV)
Date : 27-03-2018 These petitions were called on for hearing today.
CORAM :
Signature Not Verified
Digitally signed by
MEENAKSHI KOHLI
Date: 2018.03.28
HON'BLE MR. JUSTICE MADAN B. LOKUR
16:56:36 IST
Reason: HON'BLE MR. JUSTICE DEEPAK GUPTA
For Petitioner(s) Mr. Paras Kuhad, Sr. Adv.
Mr. H.S. Phoolka, Sr. Adv.
Mr. Sumeet Pushkarna, Adv.
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Mr. Alok Gupta, AOR
Mr. M.G. Ramachandran, Adv.
Mr. H.S. Phoolka, Sr. Adv.
Mr. M.G. Ramachandran, Adv.
Mr. Jagjit Singh Chhabra, AOR
Mr. Saksham Mahwshwari, Adv.
For Respondent(s) Mr. C.U. Singh, Sr. Adv.
Ms. Indu Malhotra, Sr. Adv.
Mr. Dhruv Mehta, Sr. Adv.
Mr. Anupam Verma, Adv.
Mr. Pukhrambam Ramesh Kumar, AOR
Mr. Nikhil Sharma, Adv.
Ms. Rahat Sharma, Adv.
Mr. Devashish Marwah, Adv.
Mr. Rahul Kinra, Adv.
Mr. Divyam Agarwal, AOR
Mr. Paras Kuhad, Sr. Adv.
Mr. H.S. Phoolka, Sr. Adv.
Mr. Sumeet Pushkarna, Adv.
Mr. Alok Gupta, AOR
Mr. M.G. Ramachandran, Adv.
Mr. Vimal Wadhawan, Adv
Mr. M.A. Chinnasamy, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Applications for permission to file annexures are allowed.
Leave granted.
(SANJAY KUMAR-I) (KAILASH CHANDER) AR-CUM-PS COURT MASTER