Section 6(3) in Travancore-Cochin Literary, Scientific and Charitable Societies Registration Act, 1955
(3)A society, already registered and in existence at the commencement of this Act, shall, within twenty-one days of the date of coming into force of this Act, have a registered office and its governing body, shall give notice of the situation of the registered office or of any change therein within twenty one days from the commencement of this Act or the change, as the case may be, to the Registrar who shall record the same.
