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[Cites 0, Cited by 1] [Section 69] [Entire Act]

State of Gujarat - Subsection

Section 69(4) in The Gujarat Co-Operative Societies Act, 1961

(4)[ The provisions of sub-sections (1) to (3) shall not apply to the societies in the cooperative credit structure.]Explanation. - In this section the expression "Gujarat State Co- operative Union" means federal society established for the State of Gujarat with the object of giving training facilities for familiarising, promoting or encouraging in co-operative movement.]