Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 54A] [Entire Act] State of Maharashtra - Subsection Section 54A(e) in The Maharashtra Village Panchayats Act, 1959 (e)to enforce prohibition or regulate or restrict through panchayat concerned, the sale and consumption of intoxicants;
