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[Cites 0, Cited by 0] [Section 85(7)] [Section 85] [Entire Act]

State of Jharkhand - Subsection

Section 85(7)(c) in Jharkhand Panchayat Raj Act, 2001

(c)Panchayat Samiti Fund shall be vested in the Panchayat Samiti and the deposit money of the fund shall as prescribed be kept in such a custody as the State Government may time - to - time direct.