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[Cites 0, Cited by 0] [Section 1] [Entire Act]

Bombay Presidency - Subsection

Section 1(2) in Bombay Tenancy and Agricultural Lands (Vidarbha Region) Act, 1958

(2)[ This Act extends to the Vidarbha Region of the State of Maharashtra.] [Sub-section (2) was substituted for the original by the Maharashtra Adaptation of Laws (State and Concurrent Subjects) Order, 1960.]