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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Andhra Pradesh - Subsection

Section 33(1) in Andhra Pradesh Agricultural University Act, 1963

(1)The University shall constitute, for the benefit of its officers, teachers , clerical staff and other employees in such manner and subject to such conditions as may be prescribed , such pension, insurance and provident fund as it may deem fit.