Meghalaya High Court
Neepco Employees Provident Fund Trust vs . Regional Provident Fund on 1 May, 2024
Author: H.S.Thangkhiew
Bench: H.S.Thangkhiew
Serial No.57
Regular List
HIGH COURT OF MEGHALAYA
AT SHILLONG
WP(C). No. 40 of 2023
Date of Order :01.05.2024
NEEPCO Employees Provident Fund Trust Vs. Regional Provident Fund
Commissioner-II.
Coram:
Hon'ble Mr. Justice H.S.Thangkhiew, Judge
Appearance:
For the Petitioner/Applicant(s) : Ms. B.Jyrwa, Adv. vice
Mr. V.K.Jindal, Sr. Adv.
For the Respondent(s) : Ms.L.Paliar, Adv. vice
Ms. P.Bhattacharjee, Adv.
On the prayer of Ms. B.Jyrwa, learned counsel vice Mr. V.K.Jindal, learned Sr. counsel for the petitioner, list this matter on 16-05-2024.
Judge Meghalaya 01.05.2024 "Samantha PS"