Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 465(1)] [Section 465] [Entire Act]

State of Gujarat - Subsection

Section 465(1)(l) in The Gujarat Provincial Municipal Corporations Act, 1949

(l)in general, prescribing any other conditions of service of the said officers and servants.