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[Cites 0, Cited by 0] [Section 2(12)] [Section 2] [Entire Act]

State of Telangana - Subsection

Section 2(12)(a) in Telangana Labour Welfare Fund Act, 1987

(a)the value of any house accomodation, supply of light, water, medical attendance, or any other amenity or any service excluded from the computation of wages by general or special order of the Government;