Allahabad High Court
State Of U.P. vs Jamshed Khan & Others on 9 February, 2017
Bench: Shashi Kant Gupta, Rekha Dikshit
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 45 Case :- GOVERNMENT APPEAL DEFECTIVE No. - 333 of 2006 Appellant :- State Of U.P. Respondent :- Jamshed Khan & Others Counsel for Appellant :- Govt. Advocate Counsel for Respondent :- Mohammad Farooque Ansari Hon'ble Shashi Kant Gupta,J.
Hon'ble Mrs. Rekha Dikshit,J.
As prayed, list in the next cause list.
Order Date :- 9.2.2017 G.S