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State of Odisha - Section

Section 64 in The Orissa Development Authorities Rules, 1983

64. Maintenance of registers.

(1)A register of works shall be maintained in such form as may be approved by the Authority. It shall contain record of every original work or repair, showing the expenditure incurred in comparison with the estimates and such other particulars as may be necessary.
(2)For stock and store account on works a register shall be maintained in such form as may be approved by the Authority.