Calcutta High Court (Appellete Side)
Parayan Sarkar vs State Of West Bengal & Ors on 3 September, 2025
03.09.2025
Item No.62
Court No.11
Avijit Mitra
MAT 653 of 2023
with
IA No.CAN 1 of 2023
Parayan Sarkar
- Versus -
State of West Bengal & ors.
Mr. Uday Narayan Betal,
Mr. Mriganka Patra
...for the appellant
Mr. Dwijadas Chakraborty,
....for the KMC
Mr. Betal, learned advocate appearing for the
appellant submits that service of the stay application upon
all the respondents is not complete. However, Mr.
Chakraborty, learned advocate enters appearance on behalf of the Kolkata Municipal Corporation.
List the matter for further consideration in the daily supplementary list of this Court on 11th November, 2025.
The appellant is directed to complete service, in the meantime.
(Reetobroto Kumar Mitra, J.) (Tapabrata Chakraborty, J.)