Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 47(2)] [Section 47] [Entire Act] State of Goa - Subsection Section 47(2)(xxvii) in Goa Clinical Establishments (Registration and Regulation) Act, 2019 (xxvii)the manner and time within which returns, statistics and other information to be furnished to the authority or council under section 36;