Section 2(1)(q) in Rules of Procedure and Conduct of Business in Lok Sabha

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(q) in Rules of Procedure and Conduct of Business in Lok Sabha

(q)"Secretary-General" means the Secretary-General to the House of the People (Lok Sabha) and includes any person for the time being performing the duties of the Secretary- General; and

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Union of India - Subsection

Section 2(1)(q) in Rules of Procedure and Conduct of Business in Lok Sabha