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Patna High Court - Orders

Sri Pankaj Kumar Yadav @ Pankaj Kumar vs Ranjeet Kumar & Ors on 10 March, 2016

Author: Mungeshwar Sahoo

Bench: Mungeshwar Sahoo

            Patna High Court CWJC No.3527 of 2015 (2) dt.10-03-2016




                            IN THE HIGH COURT OF JUDICATURE AT PATNA
                                       Civil Writ Jurisdiction Case No.3527 of 2015
                        ======================================================
                        Sri Pankaj Kumar Yadav @ Pankaj Kumar
                                                                             .... .... Petitioner/s
                                                          Versus
                        Ranjeet Kumar & Ors
                                                                            .... .... Respondent/s
                        ======================================================
                        Appearance :
                        For the Petitioner/s    :    Mr. Arun Kumar
                        For the Respondent/s      : Mr.
                        ======================================================
                        CORAM: HONOURABLE MR. JUSTICE MUNGESHWAR
                        SAHOO
                        ORAL ORDER

2       10-03-2016

Put up after one week under the same heading.

(Mungeshwar Sahoo, J) Sanjeev/-

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