Section 9(b) in The Rajasthan Grant of Subsidy to Tourism Units for Purchase of Diesel Generating Sets Regulations, 1994
(b)If the party fails to take reasonable precautions for the safety of Diesel Generating Set against loss or damage by fire, accident or theft by means of insurance etc. or fail to maintain the same in good working condition within the period of five years from the date of disbursement of subsidy.
