Section 67(3)(b) in Jammu and Kashmir Juvenile Justice (Care and Protection of Children) Rules, 2014

[Cites 0, Cited by 0] [Section 67(3)] [Section 67] [Entire Act]

(b)prevent subjection of juvenile in conflict with law or child in need of care and protection to any form of cruelty or exploitation or neglect; and

Legal Document View