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[Cites 0, Cited by 0] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(3) in The Cement Control Order, 1967

(3)Cement Corporation of India, Bokajan Unit, Mawmuluch Chherra Cement Limited, Cherrapunji and Cement Corporation of India, Rajaban Cement Works will be eligible in addition to the price given in the Schedule to an additional retention price of Rs. 114.34, Rs. 79.10 and Rs. 142.96 per metric tonne respectively.