Himachal Pradesh High Court
M/S Ashoka Alloys (P) Limited vs Ashish Gupta & Others on 11 July, 2016
Bench: Chief Justice, Tarlok Singh Chauhan
IN THE HIGH COURT OF HIMACHAL PRADESH,
SHIMLA
Company Appeal No.1 of 2010
Date of decision: 11.07.2016
.
M/s Ashoka Alloys (P) Limited ..Appellant
Versus
Ashish Gupta & others . Respondents
Coram:
The Hon'ble Mr. Justice Mansoor Ahmad Mir, Chief Justice
of
The Hon'ble Mr. Justice Tarlok Singh Chauhan, Judge
Whether approved for reporting?
rt
For the appellant: Ms.Ambika Kotwal, Advocate.
For the respondents: Mr.R.L. Sood, Senior Advocate, with
Mr.Arjun Lall, Advocate.
________________________________________________________________________________
Mansoor Ahmad Mir, Chief Justice (oral)
Learned counsel for the appellant prays for withdrawal of the appeal with liberty to seek appropriate remedy. Her statement is taken on record.
2. Accordingly, the appeal is dismissed as withdrawn with liberty as prayed for. Pending application(s), if any, also stand(s) disposed of.
( Mansoor Ahmad Mir )
Chief Justice
July 11, 2016 ( Tarlok Singh Chauhan )
(tilak/vt) Judge
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