Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 116 in The Bihar Panchayat Election Rules, 2006 116. Power of the Commission to issue necessary instruction. - The Commission may, subject to the provisions of the Rules, issue necessary instructions.
