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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Madhya Pradesh - Subsection

Section 8(1)(iii) in The M.P. Rajya Beej Evam Farm Vikas Nigam Adhiniyam, 1980

(iii)the Secretary to Government, Madhya Pradesh, Finance Department or his nominee not below the rank of Deputy Secretary;