Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jammu-Kashmir - Section Section 125 in Transfer of Property Act, 1977 125. Gift to several of whom one does not accept. - A gift of a thing to two more donees, of whom one does not accept it, is void as to the interest which he would have taken had be accepted.
