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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 7(1)(c) in The Jammu and Kashmir Contempt of Courts Act, 1997

(c)where the court sits in chambers or in camera for reasons connected with public order or the security of the State, the publication of information relating to these proceedings ;