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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Jharkhand - Subsection

Section 2(d) in Jharkhand Ancient Monuments and Archaeological Sites, Remains and Art Treasures Act, 2016

(d)"Archaeological Officer" means any officer of the Department of Archaeology and Museums of the State Government not below such rank as the State Government may from time to time prescribe: