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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Odisha - Subsection

Section 14(2) in The Orissa Finance Service Rules, 1979

(2)In recommending the lists under Sub-rule (1), the Commission shall follow the principles laid down in Sub-rule (2) of Rule 12.] [Substituted vide Orissa Gazette Extraordinary No. 1711/19.12.1989-SRO No. 836/89/8.12.1989.]