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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(c) in The Textiles Committee Act, 1963

(c)"Fund" means the Textiles Fund referred to in section 7;
(ca)[ "handloom industries" has the meaning assigned to it in the Khadi and Other Handloom Industries Development (Additional Excise Duty on Cloth) Act, 1953 (12 of 1953.);] [Inserted by Act 51 of 1973, s. 3]