Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 172A] [Entire Act] State of Tamilnadu - Subsection Section 172A(i) in Tamil Nadu Panchayats Act, 1994 (i)the expression "structure" shall include any movable board on wheels used as an advertisement or an advertisement medium;
